Ashok Kumar vs State Of Rajasthan
2021 Latest Caselaw 18482 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous II Bail Application No. 12834/2021

Ashok Kumar S/o Sh. Brijlal, Aged About 26 Years, Ward No. 9, Rawatsar, P.s. Rawatsar, Dist. Hanumangarh. (At Present Lodged In Sub Jail Nohar).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Shreedhar Purohit

For Respondent(s) : Mr. Arun Kumar, PP

Mr. Manjeet Godara for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021

Learned counsel for the petitioner does not want to

press this second bail application at this stage.

Hence, this second bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

58-msrathore/-

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