Mahesh Paliwal And Ors vs State Of Raj. And Ors
2021 Latest Caselaw 18477 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 10221/2012

Mahesh Paliwal And Ors

----Petitioner Versus State Of Raj. And Ors

----Respondent

For Petitioner(s) : Mr. Mohit Singhvi For Respondent(s) : Mr. Salman Agha for Mr. AK Gaur, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/12/2021

The application (I.A. Nos. 01/18 and 1/19)) preferred on

behalf of the petitioners for early listing of the writ petition has

become infructuous by efflux of time. Hence, the applications for

early listing are dismissed as having become infructuous.

Learned counsel Mr. Salman Agha for Mr. AK Gaur, AAG is

directed to accept notice on behalf of the respondents. Copy of the

writ petition along with reply and rejoinder be supplied to him

during the course of the day.

List this writ petition in third week of January, 2022.

(VIJAY BISHNOI),J

Surabhii/5-

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