Surendra S/O Shri Manglaram vs State Of Rajasthan
2021 Latest Caselaw 4178 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                  D.B. Criminal Writ Petition No. 1418/2021

                                    Surendra S/o Shri Manglaram
                                                                                                         ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Vishram Prajapati (through VC) For Respondent(s) : Ms. Rekha Madhnani, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

31/08/2021

At the request of the learned counsel for the petitioner, list

after three weeks.

(GOVERDHAN BARDHAR),J (VIJAY BISHNOI),J

mohit/18

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