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Bhupesh Soni S/O Shri Ghanshyam ... vs State Of Rajasthan
2021 Latest Caselaw 4172 Raj/2

Citation : 2021 Latest Caselaw 4172 Raj/2
Judgement Date : 31 August, 2021

Rajasthan High Court
Bhupesh Soni S/O Shri Ghanshyam ... vs State Of Rajasthan on 31 August, 2021
Bench: Vijay Bishnoi, Goverdhan Bardhar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Criminal Writ Petition No. 1435/2021

                                   Bhupesh Soni S/o Shri Ghanshyam Soni
                                                                                                          ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Vishram Prajapati (through VC) For Respondent(s) : Ms. Rekha Madhnani, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

31/08/2021

At the request of learned counsel for the petitioner,

list this matter after three weeks.

(GOVERDHAN BARDHAR),J (VIJAY BISHNOI),J

24 - MAHENDRA SINGH RATHORE

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