Anita D/O Suresh Kumar vs The State Of Rajasthan
2021 Latest Caselaw 4154 Raj/2

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

              D.B. Special Appeal Writ No. 606/2021

Anita D/o Suresh Kumar
                                                                 ----Appellant
                                  Versus
The State Of Rajasthan
                                                               ----Respondent

Connected With D.B. Civil Writ Petition No. 10246/2013 Yadvendra Shandilya And Ors

----Appellant Versus State Ayurved Departmentors

----Respondent D.B. Civil Writ Petition No. 11009/2013 Rakesh Kumar Meena And Ors

----Appellant Versus State Ayurved Departmentors

----Respondent D.B. Civil Writ Petition No. 12150/2013 Vikas Swami

----Appellant Versus State Ayurved Departmentanr

----Respondent D.B. Review Petition (Writ) No. 275/2016 State Ayurved Dept Ors

----Appellant Versus Yadvendra Shandilya And Ors

----Respondent D.B. Review Petition (Writ) No. 7/2017 State Ayurved Departmentanr

----Appellant Versus Vikas Swami

----Respondent D.B. Review Petition (Writ) No. 59/2017 State Of Raj And Ors

(2 of 3) [SAW-606/2021]

----Appellant Versus Rakesh Kumar Meena And Ors

----Respondent D.B. Civil Writ Petition No. 24245/2018 Gaurav Kumar Sen S/o Shri Jagdish Prasad Sen

----Appellant Versus The State Of Rajasthan Through The Principal Secretary

----Respondent D.B. Review Petition (Writ) No. 72/2019 Gaurav Kumar Sen S/o Shri Jagdish Prasad Sen

----Appellant Versus The State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 4763/2019 Yadhvendra Shanddilya S/o Shri Ghanshyam Shanddilya

----Appellant Versus The State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 7456/2021 Yogesh Chand Sharma, S/o Shri Bihari Lal Sharma

----Appellant Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 7552/2021 Ramavatar Meena S/o Latoor Lal Meena

----Appellant Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 7565/2021 Javed Khan S/o Shri Roshan Ali

----Appellant Versus State Of Rajasthan

----Respondent

(3 of 3) [SAW-606/2021]

For Appellant(s) : Mr. Tanveer Ahmed through VC Mr. Prakhar Gupta For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE GOVERDHAN BARDHAR

Judgment / Order

31/08/2021

Mr. C.L. Saini, AAG has put in appearance on behalf of

all the respondents in above matters.

Service is therefore complete.

List after two weeks.

(GOVERDHAN BARDHAR),J (VIJAY BISHNOI ),J

Ritu.13-25

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