[email protected] S/O Shankarlal B/C ... vs State Of Rajasthan
2021 Latest Caselaw 4104 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      D.B. Criminal Appeal No. 6/2020

                                   [email protected] S/o Shankarlal B/c Agarwal
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Ms.Shreya Hatila for Mr.Anurag Sharma For Respondent(s) : Mr.Javed Choudhary, PP Mr.Azazul Haq, through VC

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

26/08/2021

A compliance reply has been received in terms of the order

dated 19.8.2021.

Office to proceed.

(RAMESHWAR VYAS),J (SANDEEP MEHTA),J

SANDEEP RAWAT /5

Powered by TCPDF (www.tcpdf.org)