Mahendra Kumar Bagri vs State Of Raj And Ors
2021 Latest Caselaw 4090 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 17233/2017

                                   Mahendra Kumar Bagri
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Raj And Ors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. G.L. Sharma For Respondent(s) : Mr. Sunil Kumar Singodiya

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

26/08/2021

Heard on the application for taking the judgment on record.

For the reasons mentioned in the application, the same is

allowed. The judgment filed by the petitioner is taken on record.

List on 28.09.2021.

(INDERJEET SINGH),J

CHETNA BEHRANI /23

Powered by TCPDF (www.tcpdf.org)