Aasik S/O Habib @ Habbi vs The State Of Rajasthan
2021 Latest Caselaw 3886 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                 13112/2021

                                   Aasik S/o Habib @ Habbi
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Girish Khandelwal For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/08/2021

Counsel for the petitioner is directed to file copy of the

statement of witnesses.

List this matter on 25.08.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /51

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