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M/S Akriti Landcon Pvt Ltd vs Rajasthan Real Estate Regulatory ...
2021 Latest Caselaw 3802 Raj/2

Citation : 2021 Latest Caselaw 3802 Raj/2
Judgement Date : 17 August, 2021

Rajasthan High Court
M/S Akriti Landcon Pvt Ltd vs Rajasthan Real Estate Regulatory ... on 17 August, 2021
Bench: Indrajit Mahanty, Manoj Kumar Vyas
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

             D.B. Civil Writ Petition No. 6987/2021

M/s Akriti Landcon Pvt Ltd
                                                                ----Petitioner
                                 Versus
Rajasthan Real Estate Regulatory Authority
                                                              ----Respondent

Connected With D.B. Civil Writ Petition No. 1456/2021 Avalon Projects A Unit Of GRJ Distributors And Developers Pvt. Ltd.

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 4801/2021 M/s Star Raison Landmarks

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5136/2021 Murano Service Apartments Pvt. Ltd.

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5137/2021 Mantra Lifestyle Homes Pvt. Ltd.

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5138/2021 Jaipur Dream Buildcon Pvt. Ltd.

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5139/2021

(2 of 3) [CW-6987/2021]

Modest Infra Ltd.

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5140/2021 Unique Madhuban Homes Pvt. Ltd.

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5141/2021 Royal Buildsquare Pvt. Ltd

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5142/2021 M/s Astral Buildwell LLP

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5143/2021 Royal Living Homes Pvt. Ltd

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5144/2021 M/s Skypeer Infra Build LLP

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 5145/2021 V.n. Buildtech Pvt. Ltd.

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent

(3 of 3) [CW-6987/2021]

D.B. Civil Writ Petition No. 7335/2021 Elegant Infrastructure Pvt. Ltd

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent D.B. Civil Writ Petition No. 7336/2021 Terra Developers

----Petitioner Versus Rajasthan Real Estate Regulatory Authority

----Respondent

For Petitioner(s) : Mr. Ankit Jain Mr. Muzaffar Iqbal on behalf of Mr. Siddharth Ranka Mr. Harshal Tholia, through Video Conferencing For Respondent(s) : Mr. Anil Mehta, AAG Mr. Dikshant Jain Mr. Himanshu Jain Mr. R.R. Maheshwari

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Order

17/08/2021

List these matters after four weeks along with the connected

matters.

In the meantime, if the Hon'ble Supreme Court delivers final

judgment on the same, parties are at liberty to seek earlier listing.

List on 20.09.2021.

(MANOJ KUMAR VYAS),J (INDRAJIT MAHANTY),CJ

Priyanka/63-77

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