Jitendra S/O Jaswant vs State Of Rajasthan
2021 Latest Caselaw 3797 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8669/2021

                                    Jitendra S/o Jaswant
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/08/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /14

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