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Babu Lal S/O Mohan Lal vs State Of Rajasthan
2021 Latest Caselaw 3796 Raj/2

Citation : 2021 Latest Caselaw 3796 Raj/2
Judgement Date : 16 August, 2021

Rajasthan High Court
Babu Lal S/O Mohan Lal vs State Of Rajasthan on 16 August, 2021
Bench: Pankaj Bhandari
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                             5072/2021

                                    Babu Lal S/o Mohan Lal
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Shyam Bihari Gautam For Respondent(s) : Mr. Imran Khan, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

16/08/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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