Rajasthan Khadi Sangh vs Shanti Kumar Tholia Son Of Pooran ...
2021 Latest Caselaw 3674 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 18142/2019

                                   Rajasthan Khadi Sangh
                                                                                                          ----Petitioner
                                                                          Versus
                                   Shanti Kumar Tholia Son Of Pooran Chand Tholia & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Anoop Pareek For Respondent(s) : Mr. Shubham Arora

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

Learned counsel submits that some documents have been

filed.

Learned counsel for the respondents wants time to peruse

the same.

List this case again on 25.08.2021.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/13

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