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Model Town Society vs State Of Rajasthan
2021 Latest Caselaw 3673 Raj/2

Citation : 2021 Latest Caselaw 3673 Raj/2
Judgement Date : 12 August, 2021

Rajasthan High Court
Model Town Society vs State Of Rajasthan on 12 August, 2021
Bench: Sanjeev Prakash Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 4189/2021

                                   Model Town Society
                                                                                                          ----Petitioner
                                                                          Versus
                                   State Of Rajasthan & Ors.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Aman Parek for Mr. Rajat Ranjan For Respondent(s) : Mr. Gajendra Singh Rathore

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

Counsel submits that an application has been filed for

bringing LRs of respondent No.3 on record. Registry is directed to

place the same on record.

It is informed that there is another case filed by UIT, Kota.

List this case again on 31.08.2021 along with SBCWP

No.6014/2021.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/14

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