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Kanhaiya Lal Saini S/O Late Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 3671 Raj/2

Citation : 2021 Latest Caselaw 3671 Raj/2
Judgement Date : 12 August, 2021

Rajasthan High Court
Kanhaiya Lal Saini S/O Late Shri ... vs The State Of Rajasthan on 12 August, 2021
Bench: Sanjeev Prakash Sharma
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6955/2021

                                   Kanhaiya Lal Saini S/o Late Shri Chunni Lal Saini & Ors.
                                                                                                        ----Petitioners
                                                                         Versus
                                   The State Of Rajasthan & Anr.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Manu Bhargava For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

Issue notice, returnable within four weeks.

Notices be given "dasti" as prayed.

Heard on the stay application.

No case for stay is made out. The stay application is

accordingly dismissed.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/2

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