Citation : 2021 Latest Caselaw 3670 Raj/2
Judgement Date : 12 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 10971/2020
Ram Bhagat Modi S/o Late Ramjidas Modi
----Petitioner
Versus
Superintendent Mining Engineer, Kota Zone
----Respondent
For Petitioner(s) : Mr. Sandeep Pathak For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
Judgment / Order
12/08/2021
Put up before another Bench.
(SANJEEV PRAKASH SHARMA),J
SAURABH YADAV /670/95
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