Rajkumar Saini S/O Late Shri Kana ... vs The State Of Rajasthan
2021 Latest Caselaw 3669 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8639/2021

                                    Rajkumar Saini S/o Late Shri Kana Ram Saini
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Sunil Kumar Singodiya For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

Admit.

Issue notice.

Heard on the stay application.

No case for stay is made out. The stay application is

accordingly dismissed.

(SANJEEV PRAKASH SHARMA),J

saurabh/50

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