Ram Krishan S/O Shri Lakhan Lal vs Chairman
2021 Latest Caselaw 3668 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12704/2019

                                    Ram Krishan S/o Shri Lakhan Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                    Chairman
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vijay Punia For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

Issue notice, returnable within four weeks.

Notices be given "dasti" as prayed.

(SANJEEV PRAKASH SHARMA),J

saurabh/57

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