M/S Bhaskar Industries vs State Of Rajasthan
2021 Latest Caselaw 3667 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 8645/2021

M/s Bhaskar Industries, Having Its Principal Place Of Business At
H-273, Riico, Industrial Area, Jhunjhunu, Rajasthan-333001.
Through Its Proprietor Mrs. Meena Devi D/o Shri Prem Prakash
Khetan, Age 32 Years, Presently Having Office At H-273, Riico,
Industrial Area, Jhunjhunu, Rajasthan-333001.
                                                                   ----Petitioner
                                   Versus
1.      State Of Rajasthan, Through Secretary, Department Of
        Food And Civil Supplies, Government Of Rajasthan,
        Secretariat, Jaipur.
2.      Rajasthan State Food And Civil Supplies Corporation
        Limited, Through Its Managing Director Having Its Head
        Office At 5Th Floor, Kissan Bhawan, Lal Kothi, Tonk Road,
        Jaipur - 302 015.
3.      Manager (Civil Supply), Rajasthan State Food And Civil
        Supplies Corporation Limited, Ajmer Having Its Office At
        Post Office, Room No. 6 (Near Zila Parisad), Ajmer-
        305001.
4.      District Collector, Ajmer.
5.      District Supply Officer, Ajmer District Collectorate, Ajmer.
                                                                ----Respondents

For Petitioner(s) : Mr. Shobit Tiwari For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

Learned counsel for the petitioner prays to withdraw the writ

petition as purchase orders have been issued in favour of the

petitioner.

(2 of 2) [CW-8645/2021]

In view of above, the writ petition is dismissed as having

become infructuous. All pending applications shall also stand

disposed of.

(SANJEEV PRAKASH SHARMA),J

Saurabh/52

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