Devans Modern Breweries Limited vs The State Of Rajasthan
2021 Latest Caselaw 3665 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8647/2021

                                    Devans Modern Breweries Limited
                                                                                                      ----Petitioner
                                                                      Versus
                                    The State Of Rajasthan & Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. S.N. Kumawat For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

Issue notice of the writ petition as well as stay application,

returnable within six weeks.

In the meanwhile, the respondents shall not make any

recovery relating to the demand.

(SANJEEV PRAKASH SHARMA),J

saurabh/53

Powered by TCPDF (www.tcpdf.org)