Smt Neeru Kumari Meena W/O Shri ... vs Lokesh Kumar Meena S/O Shri ...
2021 Latest Caselaw 3664 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 7766/2021

                                    Smt Neeru Kumari Meena W/o Shri Lokeshkumar Meena, D/o
                                    Shri Jagdish Narayan Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                    Lokesh Kumar Meena S/o Shri Ramniwas Meena
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Deepak Meena For Respondent(s) : Mr. Rajneesh Gupta

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

A copy of the writ petition be provided to the counsel

appearing as a caveator.

List this case again on 03.09.2021.

(SANJEEV PRAKASH SHARMA),J

saurabh/64

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