C.P Vijaywargiya S/O Late Shri ... vs Lions Club International
2021 Latest Caselaw 3662 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8538/2021

                                   C.p Vijaywargiya S/o Late Shri Motilal Vijaywargiya
                                                                                                         ----Petitioner
                                                                         Versus
                                   Lions Club International & Ors.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. S S Hora For Respondent(s) : Mr. Kamlakar Sharma Sr. Advocate with Mr. Nitin Jain Mr. Mahendra Shah Mr. Shivangshu Naval with Ms.Nandini

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

Learned counsel for the respondent/s have moved

application/filed reply.

Registry is directed to place them on record.

List this case again on tomorrow i.e. 13.08.2021.

(SANJEEV PRAKASH SHARMA),J

SAURABH YADAV /670/5

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