Bhanwar Lal Gurjar S/O Late Shri ... vs Chandrashekhar Singh S/O ...
2021 Latest Caselaw 3661 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 55/2021

                                   Bhanwar Lal Gurjar S/o Late Shri Mohan Lal
                                                                                                        ----Appellant
                                                                         Versus
                                   Chandrashekhar Singh S/o Narendra Singh
                                                                                                      ----Respondent

For Appellant(s) : Mr.Tapeshwar Pal Singh Parmar, Adv.

(Through VC) For Respondent(s) : Mr.Parmender Dadhich, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

12/08/2021

Learned counsel for the respondent Mr.Parmender

Dadhich submits that some time is required to get the copy of the

earlier suit filed by the appellants and as such, this matter is

adjourned for 25.08.2021.

Learned counsel also places reliance on a judgment

passed by the Apex Court in Civil Appeal No.9519/2019

(Dahiben Vs. Arvindbhai Kalyan Ji Bhanusali {Gajra}[D]

Thr LRs. & Ors. dated 09.07.2020.

List on 25.08.2021.

(ASHOK KUMAR GAUR), J

Himanshu Soni/375/27

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