Rohit William S/O Late Manohar ... vs Gloria Joseph W/O Rohit William
2021 Latest Caselaw 3660 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8423/2021

                                    Rohit William S/o Late Manohar Masih, Aged About 36 Years, R/o
                                    F 425, Gandhinagar, Government Quarter, Jaipur, Bajaj Nagar,
                                    Jaipur City (East), Rajasthan.
                                                                                                      ----Petitioner
                                                                       Versus
                                    Gloria Joseph W/o Rohit William, Aged About 32 Years, R/o
                                    4/165 D, Malviya Nagar, Jaipur, Malviya Nagar, Jaipur City (East)
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Amit Jindal For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

This Court is of the firm view that under Article 227 of the

Constitution of India such prayers are not acceptable as this Court

would not supervise day to day proceedings of trial courts, Rent

Tribunals, etc. and leave it for the petitioner to move appropriate

application before the concerned court for early disposal of the

case, if required.

Granting liberty aforesaid, the writ petition is dismissed.

(SANJEEV PRAKASH SHARMA),J

saurabh/66

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