Nemichand Jain S/O Shri Kesarlal ... vs Snehlata, W/O Shri Parakash Chand ...
2021 Latest Caselaw 3659 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8638/2021

                                    Nemichand Jain S/o Shri Kesarlal Ji
                                                                                                      ----Petitioner
                                                                       Versus
                                    Snehlata, W/o Shri Parakash Chand Jain
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Ajatshatru Mina For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

Learned counsel for the petitioner wants time to take

instructions.

List this case again on 23.08.2021.

(SANJEEV PRAKASH SHARMA),J

saurabh/7

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