Mahendra Kumar Sethi Son Of Late ... vs State Of Rajasthan
2021 Latest Caselaw 3657 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 2055/2021

                                    Mahendra Kumar Sethi Son Of Late Shri Panna Lal Sethi
                                                                                                      ----Petitioner
                                                                      Versus
                                    State Of Rajasthan & Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. N.K. Maloo Sr. Advocate with Dr. Narendra Singhal For Respondent(s) : Mr. Karan Mehla for Ms. Sheetal Mirdha, AAG

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

12/08/2021

List this case again on 24.08.2021 as prayed by counsel for

the respondents.

(SANJEEV PRAKASH SHARMA),J

saurabh/68

Powered by TCPDF (www.tcpdf.org)