Smt. Manjulata Gupta D/O ... vs Raju Gupta S/O Kailash Chand Gupta
2021 Latest Caselaw 3656 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                           D.B. Civil Miscellaneous Stay Application No. 907/2019
                                                                             In
                                                 D.B. Civil Miscellaneous Appeal No. 1109/2019

                                    Smt. Manjulata Gupta D/o Ghanshyam Das Gupta W/o Raju
                                    Gupta, Aged About 38 Years, R/o Near Police Line, Alwar
                                                                                                        ----Applicant
                                                                         Versus
                                    Raju Gupta S/o Kailash Chand Gupta, Aged About 44 Years,
                                    Profession Advocate R/o Mohalla Dhakpuri, Alwar (Raj)
                                                                                                      ----Respondent

For Applicant(s) : Mr. Hari Krishana Sharma, Advocate For Respondent(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA

Judgment / Order

12/08/2021

Learned counsel for the applicant submits that he may be

permitted to withdraw the application.

Ordered accordingly.

(CHANDRA KUMAR SONGARA),J (SABINA),J

Mohita /4

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