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[email protected] S/O Evaj Khan vs State Of Rajasthan
2021 Latest Caselaw 3653 Raj/2

Citation : 2021 Latest Caselaw 3653 Raj/2
Judgement Date : 12 August, 2021

Rajasthan High Court
[email protected] S/O Evaj Khan vs State Of Rajasthan on 12 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 2574/2019

                                   [email protected] S/o Evaj Khan
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 2146/2019 [email protected] S/o Billa Khan

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Shweta Soni for Mr. Manish Gupta For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/08/2021

Time is sought on behalf of the counsel for the appellant.

List these matters after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /15-16

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