Ravi Kumar S/O Jagdish Regar vs State Of Rajasthan
2021 Latest Caselaw 3652 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1253/2020

                                   Ravi Kumar S/o Jagdish Regar
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. J.R.Chaudhary through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/08/2021

Admit.

Record is received.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter for hearing in due course.

(PANKAJ BHANDARI),J

ARTI SHARMA /30

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