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Mahendra @ Sonu S/O Diensh vs State Of Rajasthan
2021 Latest Caselaw 3649 Raj/2

Citation : 2021 Latest Caselaw 3649 Raj/2
Judgement Date : 12 August, 2021

Rajasthan High Court
Mahendra @ Sonu S/O Diensh vs State Of Rajasthan on 12 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 636/2021

                                   Mahendra @ Sonu S/o Diensh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/08/2021

No one has put in appearance on behalf of the counsel for

the appellant.

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /36

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