Imran S/O Sh. Guldeen Alias Kale vs State Of Rajasthan
2021 Latest Caselaw 3648 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 785/2021

                                   Imran S/o Sh. Guldeen Alias Kale
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 641/2021 Shahrukh Son Of Islam @ Mote

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Anurag Sharma Mr. Hari Krishana Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/08/2021

Last opportunity is given to the learned Public Prosecutor to

file reply within two weeks.

List these matters after three weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /38-39

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