Raju @ Lakhvendra Singh S/O Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3645 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 954/2021

                                   Raju @ Lakhvendra Singh S/o Shri Gajendra Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/08/2021

Record is awaited.

List this matter after receipt of the record.

(PANKAJ BHANDARI),J

ARTI SHARMA /42

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