Shahrukh Khan Son Of Salim ... vs State Of Rajasthan
2021 Latest Caselaw 3643 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1146/2021

                                   Shahrukh Khan Son Of Salim Mohammed
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Prithvi Raj Singh Rajawat through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/08/2021

Admit.

Call for the record.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter after receipt of the record.

(PANKAJ BHANDARI),J

ARTI SHARMA /44

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