Mukesh Kumar Sharma S/O Late Shri ... vs State Of Rajasthan
2021 Latest Caselaw 3642 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Revision Petition No. 1840/2018

                                   Mukesh Kumar Sharma S/o Late Shri Jagdish Narayan Sharma
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Jitendra Singh Shekhawat for Mr. Ripu Daman Singh Naruka For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

12/08/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /45

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