Citation : 2021 Latest Caselaw 3641 Raj/2
Judgement Date : 12 August, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 323/2021
Bal Kumar Son Of Shri Shiv Dayal
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP
HON'BLE MR. JUSTICE PANKAJ BHANDARI
Judgment / Order
12/08/2021
No one has put in appearance on behalf of the petitioner.
List this matter after two weeks.
(PANKAJ BHANDARI),J
ARTI SHARMA /46
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