Managing Committee vs Dr. Ved Prakash Paliwal S/O Late ...
2021 Latest Caselaw 3531 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 7226/2021

                                   Managing Committee
                                                                                                         ----Petitioner
                                                                         Versus
                                   Dr. Ved Prakash Paliwal S/o Late Sh. Bhramdutt Paliwal
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Sandeep Pathak.

For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order

10/08/2021

Heard counsel for the petitioner.

Counsel for the petitioner submitted that during the

pendency of the execution proceedings before the Executing

Court, the petitioner has made payment of its share to the

respondent No.1. Counsel further submits that the State

Government is also a party before the Executing Court and is

liable to pay the remaining 70% of their share.

Counsel relied upon a judgment passed by the Division

Bench of this Court in D.B. Civil Writ Petition No.15837/2018 titled

as "Managing Committee & Ors. Vs. Yashpal & Anr." decided on

01.07.2019.

In that view of the matter, issue notice to the respondents,

returnable by eight weeks.

Meanwhile, execution proceedings pending before the

Executing Court shall remain stayed qua the petitioner.

(INDERJEET SINGH),J

MG/175

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