Guddan @ Roop Narayan S/O Mangi Lal ... vs State Of Rajasthan
2021 Latest Caselaw 3520 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                          S.B. Criminal Appeal No. 360/2019

                                    Guddan @ Roop Narayan S/o Mangi Lal
                                                                                                            ----Appellant
                                                                             Versus
                                    State Of Rajasthan
                                                                                                          ----Respondent

For Appellant(s) : Mr. Rinesh Kumar Gupta For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

List this matter after four weeks, as prayed.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav/ 39

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