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Banwari Lal S/O Late Shri Mohan Lal ... vs State Of Rajasthan
2021 Latest Caselaw 3519 Raj/2

Citation : 2021 Latest Caselaw 3519 Raj/2
Judgement Date : 6 August, 2021

Rajasthan High Court
Banwari Lal S/O Late Shri Mohan Lal ... vs State Of Rajasthan on 6 August, 2021
Bench: Pankaj Bhandari
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                      S.B. Criminal Appeal No. 1455/2019

                                    Banwari Lal S/o Late Shri Mohan Lal Agarwal
                                                                                                         ----Appellant
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Appellant(s) : Mr. Devendra Kumar Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

Application for early hearing is allowed.

List this matter on 07.09.2021.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 47

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