Nirmala Devi Tibrewal Wife Of Late ... vs Bajrang Lal Khaitan
2021 Latest Caselaw 3518 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                 S.B. Criminal Leave To Appeal No. 42/2021

                                    Nirmala Devi Tibrewal Wife Of Late Shri Ashok Kumar Tiberwal
                                                                                                         ----Appellant
                                                                          Versus
                                    Bajrang Lal Khaitan
                                                                                                       ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Kritesh Oswal For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 42

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