Mandor And Ors vs State
2021 Latest Caselaw 3517 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                       S.B. Criminal Appeal No. 478/1997

                                    Mandor And Ors
                                                                                                         ----Appellant
                                                                          Versus
                                    State
                                                                                                       ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

List after four weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 49

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