Salman S/O Shakir Khan vs State Of Rajasthan
2021 Latest Caselaw 3516 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                      S.B. Criminal Appeal No. 1023/2020

                                    Salman S/o Shakir Khan
                                                                                                         ----Appellant
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Appellant(s) : Mr. Indrapal for Mr. Vinod Kumar Sharma For Respondent(s) : Mr. Mirza Faisal Baig For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 41

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