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M/S S. N. Kapoor Export vs M/S Saraswati Global Limited
2021 Latest Caselaw 3515 Raj/2

Citation : 2021 Latest Caselaw 3515 Raj/2
Judgement Date : 6 August, 2021

Rajasthan High Court
M/S S. N. Kapoor Export vs M/S Saraswati Global Limited on 6 August, 2021
Bench: Pankaj Bhandari
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 614/2019
                                    M/s S. N. Kapoor Export
                                                                                                         ----Petitioner
                                                                          Versus
                                    M/s Saraswati Global Limited
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Rishabh Khandelwal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 46

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