Aatmaram S/O Shri Hardev B/C ... vs State Of Rajasthan
2021 Latest Caselaw 3514 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 2763/2019

                                    Aatmaram S/o Shri Hardev B/c Bhambi
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Surya Pratap Singh for Mr. Sandeep Kumar Maheshwari For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /7

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