Rakesh [email protected] Fransis S/O ... vs State Of Rajasthan
2021 Latest Caselaw 3509 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Criminal Appeal No. 2102/2019

                                   Rakesh [email protected] Fransis S/o Ram Lal Panwar
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Jai Kishan Yogi through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

Admit.

Record has already been received.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter for hearing in due course.

(PANKAJ BHANDARI),J

ARTI SHARMA /3

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