Pappulal Meena S/O Latoorlal vs State Of Rajasthan
2021 Latest Caselaw 3508 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 777/2021

                                   Pappulal Meena S/o Latoorlal
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Gajveer Singh Rajawat For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

Admit.

Record has already been received.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter for hearing in due course.

(PANKAJ BHANDARI),J

ARTI SHARMA /25

Powered by TCPDF (www.tcpdf.org)