Rajendra Singh S/O Kamal Singh vs State Of Rajasthan
2021 Latest Caselaw 3507 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 880/2021

                                   Rajendra Singh S/o Kamal Singh
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Khizer Iqbal Khan for Mr. Girish Khandelwal For Respondent(s) : Mr. Yajuvendra through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /26

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