Naresh Kumar S/O Fusaram Saraswat vs Union Of India
2021 Latest Caselaw 3506 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 965/2021

                                   Naresh Kumar S/o Fusaram Saraswat
                                                                                                       ----Appellant
                                                                        Versus
                                   Union Of India
                                                                                                     ----Respondent

For Appellant(s) : None present For Union of India : Mr. Tej Prakash Sharma through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

No one has put in appearance on behalf of the appellant.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /27

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