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Kaila Devi W/O Pappu vs State Of Rajasthan
2021 Latest Caselaw 3505 Raj/2

Citation : 2021 Latest Caselaw 3505 Raj/2
Judgement Date : 6 August, 2021

Rajasthan High Court
Kaila Devi W/O Pappu vs State Of Rajasthan on 6 August, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 950/2021

                                   Kaila Devi W/o Pappu
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 550/2021 Satish S/o Raju

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Shashank Shekhar Pachori for Mr. Asgar Khan For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /33-34

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