Kushal Goswami S/O Suresh Goswami vs State Of Rajasthan
2021 Latest Caselaw 3504 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 1024/2021

                                   Kushal Goswami S/o Suresh Goswami
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

Record is awaited.

List this matter as soon as the record is received.

(PANKAJ BHANDARI),J

ARTI SHARMA /28

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