Mangturam S/O Shri Partaram vs State Of Rajasthan
2021 Latest Caselaw 3501 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Criminal Appeal No. 1166/2021

                                   Mangturam S/o Shri Partaram
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Appeal (Sb) No. 1074/2021 Jagdish Prasad Son Of Shri Bhawanisahai

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Ms. Sangeeta Kumari Sharma Mr. Govind Sharma for Mr. Pardeep Malik For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/08/2021

Admit.

Record is awaited.

Issue notice to the respondent.

Learned Public Prosecutor accepts notice on behalf of the

State.

List this matter in due course after receipt of the record.

(PANKAJ BHANDARI),J

ARTI SHARMA /31-32

Powered by TCPDF (www.tcpdf.org)