M/S S. N. Kapoor Export vs M/S Saraswati Global Limited
2021 Latest Caselaw 3499 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                          S.B. Other Original Suit No. 1/2019

                                    M/s S. N. Kapoor Export
                                                                                                            ----Petitioner
                                                                             Versus
                                    M/s Saraswati Global Limited
                                                                                                          ----Respondent

Connected With S.B. Other Original Suit No. 2/2019 M/s S. N. Kapoor Export

----Petitioner Versus M/s Saraswati Global Limited

----Respondent S.B. Other Original Suit No. 3/2019 M/s S. N. Kapoor Export

----Petitioner Versus M/s Saraswati Global Limited

----Respondent

For Petitioner(s) : Mr. Rishabh Khandelwal For Respondent(s) : Mr. K.N. Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order

06/08/2021 Counsel for the petitioner has filed an Application under

Order 7 Rule 14 (3) C.P.C. for taking documents on record.

Counsel for the defendant has not opposed the application.

Application is allowed.

Documents filed by the petitioner are taken on record.

List after four weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 43-45

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